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State of Uttar Pradesh - Section

Section 19 in The U.P. Sheera Niyantran Adhiniyam, 1964

19. Delegation of powers.

- The Controller may, by notification in the Gazette, direct that any power exercisable by him under this Act, except Section 8 thereof, or rules made thereunder, shall in such circumstances and under such conditions, if any, as may be specified in the notification, be exercisable also by an officer subordinate to him.