Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 17 in Andhra Pradesh Agricultural University Act, 1963 17. Officers not to accept any remuneration from any source other than that provided by statutes. - No Officer shall accept any remuneration from any source other than the remuneration to which he is entitled under the statutes.
