Section 109(2)(h) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

(h)the manner of depositing amount by the Requiring Body under second proviso to sub-section (2) of section 19;

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