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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(c) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(c)to alter or demolish within such time as may be specified in the notice, any building or any part thereof; or