Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 165 in Meghalaya Goods and Services Tax Act, 2017 165. Power to make regulations. - The Commissioner may, by notification, make regulations consistent with this Act and the rules made thereunder to carry out the provisions of this Act.
