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State of Uttar Pradesh - Section

Section 2 in U.P. Irrigation Charges (State Canal System) Rules, 1995

2. Rates of irrigation charges.

- The rates for irrigation charges for the State Canal System in Uttar Pradesh (excepting State Tube-Wells) mentioned in Column 1 of each of the Schedules I, II, III and IV to these rules in respect of the crops noted under Column 2 shall be as mentioned against the crop in Columns 3 and 4 thereof according as it is by flow irrigation or lift irrigation.