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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(3) in Kerala University of Fisheries and Ocean Studies Act, 2010

(3)The University Engineer shall be the general custodian of all the properties of the University and shall have the following duties, namely :-
(a)to make arrangements for the constructions and maintenance of the buildings and other structures of the University.
(b)to make arrangements for the purchase and maintenance of machinery and other equipments necessary for the purposes of the University.
(c)to maintain the lawns, grounds and gardens of the University Campus; and
(d)such other duties as may be assigned to him by the Vice Chancellor.