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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5)(i) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(i)Subject to provisions of these regulations, the Committees are free to advice their own procedure. The procedure shall, however, compulsorily include giving opportunity to the institutions concerned to furnish such material as they may consider relevant.