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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Karnataka - Subsection

Section 126(1)(j) in The Karnataka Prohibition Act, 1961

(j)prescribing the occasions on which special orders may be granted for the sale by retail of quantities of liquor or intoxicating drugs, or opium other than those which are prescribed in any notification issued under this Act and the conditions on which such sales may be made;