Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Jharkhand - Subsection Section 173(8) in Bihar Education Code, 1961 (8)Every book added to the library, whether by purchase or otherwise shall be entered by the librarian in a catalogue under its proper head.(R. & O. page 305.)
