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State of Maharashtra - Section

Section 378A in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

378A.

In the case of an election to be held at a meeting of any authority of the University, the notice of election shall be given to all the electors at least 21 clear days before the day of election. The notice shall state the date fixed as the last day for receiving nominations. The nominations shall be sent to the Registrar so as to reach him at least 10 clear days before the date of the meeting. The nominations shall be scrutinised by the Registrar. A candidate nominated for election may withdraw his candidature at any time before the poll is taken at the meeting, either personally or by writing a letter addressed and sent to the Registrar so as to reach him before the hour fixed for the meeting.