Calcutta High Court
Visa International Limited vs Visa International Service ... on 23 April, 2024
OCD-11, 12 & 13
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
COMMERCIAL DIVISION
IPDTMA/82/2023
IA NO: GA-COM/1/2024
VISA INTERNATIONAL LIMITED
Vs
VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
&
IPDTMA/83/2023
IA NO: GA-COM/1/2024
VISA INTERNATIONAL LIMITED
Vs
VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
&
IPDTMA/1/2024
GARDEN SILK MILLS PRIVATE LIMITED
Vs
RAJESH MALLICK AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : April 23, 2024.
Appearance:
Mr. Debnath Ghosh, Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Rahul Poddar, Adv.
...for the appellant. (OCD-11 & 12)
Mr. Debanth Ghosh, Adv.
Ms. Vaibhavi Pandey, Adv.
Mr. Biswaroop Mukherjee, Adv.
...For the Appellant (OCD-13)
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Soumya Roy Chowdhury, Adv.
Mrs. Pubali Sinha Chowdhury, Adv.
Ms. Mini Agarwal, Adv.
Mr. Sagnik Bose, Adv.
2
...for the respondent No. 1(OCD-11 & 12)
Mr. Sunil Kumar Singhania, Adv.
Ms. T. Kaur, Adv.
...for the respondent No. 2(OCD-11) Mr. Ranjan Kr. Sinha, Adv.
Ms. Sanjukta Gupta, Adv.
...For Respondent No.5 (OCD-13) Mr. N. L. Singhania, Adv.
Mr. Debashis Basu, Adv.
Mr. Arun Bandyopadhyay, Adv. ...For Respondent No.2 (OCD-12) Mr. Shuvasish Sengupta, Adv.
Mr. S. Ghosh, Adv.
...For Respondent No.1 & 4 (OCD-13) RE: IPDTMA/82/2023 IA NO: GA-COM/1/2024 & IPDTMA/83/2023 IA NO: GA-COM/1/2024 The Court: Mr. Debnath Ghosh, learned Counsel, is appearing for the appellant, Mr. Ranjan Bachawat, learned Senior Counsel, is appearing for the respondent No. 1.
Counsel for the respondent No.1 has completed his argument. Counsel for the petitioner prays for time to give reply. Let these matters appear on 30th April, 2024 under the same heading.
RE: IPDTMA/1/2024 Counsel for the petitioner prays for time to argue the matter. Let the matter appear on 30th April, 2024 under the same heading.
(KRISHNA RAO, J.) S.De