Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115D(3)] [Section 115D] [Entire Act] Union of India - Subsection Section 115D(3)(d) in The Central Motor Vehicles Rules, 1989 (d)the vehicle is manufactured after the year of manufacture of the prototype converted vehicle on which such kit has been tested and type approved.