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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(3) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)A candidate who has passed B.Sc Degree examination with Mathematics as one of the subjects in HSC, from a recognised University, situated in the Gujarat State, in the any previous academic year shall also be eligible if seats remain vacant after granting admission under sub rules (1) and (2) on the basis of theory marks secured in the subject of Mathematics, Physics, Chemistry in HSC examination.The criteria for deciding merit order in case of students having equal merit marks shall be in the following sequence, namely:-
(a)On the basis of theory marks secured in the subject of Mathematics, Physics, Chemistry in HSC examination,
(b)Marks obtained in mathematics in HSC Examination.
(c)Marks obtained in English in HSC Examination.
(d)Total marks obtained in compulsory subjects of the Secondary School Certificate Examination (Standard X),
(e)Date of Birth (Candidate who is older in age shall be given priority)