Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126(2)] [Section 126] [Entire Act]

State of Tripura - Subsection

Section 126(2)(a) in Tripura Panchayats Act, 1993

(a)before expiry of its duration specified in sub-section (1) of Section 125 ; and