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State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Road Safety Fund Rules, 2018

10. Duties of the Committee.

(1)The Committee shall meet once in every quarter of the financial year.
(2)The Committee shall review physical and financial progress of sanctioned schemes.
(3)The Committee shall ensure maintenance of accounts in accordance with rules.
(4)All proposals and Action Plan shall be placed before the State Road Safety Council for information of the Council.