Madhya Pradesh High Court
Satish Dubey vs The State Of Madhya Pradesh on 5 October, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-36929-2020 The High Court Of Madhya Pradesh MCRC-36929-2020 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 15 Jabalpur, Dated : 05-10-2021 Heard through Video Conferencing. List this case on 20.10.2021.
(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2021.10.07 12:51:17 IST