Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(1)Whenever internees are transferred the Government or any officer authorised by it in this behalf may, be general or special order, authorise such mode of travel as it or he may deem necessary.