Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(ai) in The Bombay Diseases of Animals Act, 1948

(ai)fails to comply with or contravenes the terms of any notification issued under section 5A, or fails to carry out any requisition made, or directions given, by or under the said section, or]