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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Petroleum and Natural Gas Rules, 1959

(b)[ "crude oil" means petroleum in its natural state in liquid, viscous or solid form refined or otherwise treated from which water and foreign substances have been extracted;] [ Substituted by G.S.R. 295(E), dated 1.4.2003 (w.e.f. 1.4.2003).]