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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(vi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(vi)all employees belonging to or under the control of the respective Universities referred to in clause (ii) immediately before the appointed date shall be deemed to be employees of the respective Universities deemed to be established in their place under this Act, on the same terms and conditions as applicable to them before the date aforesaid until altered in accordance with the provisions of this Act and the Statutes and Ordinances made thereunder;