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State of Tamilnadu - Section

Section 65 in Management and Preservation of Properties of Religious Institutions Rules

65. Arrangements for the movement of temple cars.

(1)The trustee shall make arrangements for the very slow movement of the car when it is being dragged and to keep down the speed at curves or at undulating and slipping grounds a cordon at least 3 to 4 feet should be thrown around the car.
(2)The Car shall be made to move as far as possible in the centre of the street.
(3)Experienced persons shall be engaged for application of brake wedges.