Supreme Court - Daily Orders
The State Of Jharkhand vs M/S Solar Industries Limited on 26 August, 2025
ITEM NO.7 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 1269-1274/2024
THE STATE OF JHARKHAND Appellant(s)
VERSUS
M/S SOLAR INDUSTRIES LIMITED & ORS. Respondent(s)
[Only Civil appeal no. 1276-1278 of 2024 is listed under this item]
WITH
C.A. No. 1276-1278/2024 (XVII)
Date : 26-08-2025 These appeals were called on for hearing today.
For Appellant(s) :
Ms. Charanya Lakshmikumaran, AOR
Mr. Swastik Mishra, Adv.
Mr. Anando Mukherjee, AOR
For Respondent(s) :
Ms. Charanya Lakshmikumaran, AOR
Ms. Medha Sinha, Adv.
Mr. Swastik Mishra, Adv.
Mr. Yuvaraj Gaikwad, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Ms. Yoowanka Rymbai, Adv.
Mr. Anant, Adv.
Ms. Soumi Kundu, Adv.
Signature Not Verified
Ms. Ruchira Gupta, Standing Counsel, Adv.
Digitally signed by
RUPAM DHAMIJA
Date: 2025.08.26
Ms. Tulika Mukherjee, AOR
17:02:10 IST
Reason:
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
contd….
-2-
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 1276-1278/2024 Respondent Nos.1, 3 & 5 are duly represented. Opportunity of all the above-mentioned respondents to file counter affidavit has already been declined.
Service report from the concerned Tribunal with regard to respondent Nos.2 & 4 is still awaited. Let a reminder be re-issued.
List again on 10.10.2025.
SUJATA SINGH
rd Registrar