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State of Jharkhand - Section

Section 785 in Bihar Education Code, 1961

785. Headquarters and office of the Board.

- The headquarters of the Board shall be at Patna and its office shall be located in the premises of the State Theatre which is to be constructed very soon pending which it will be located in a Government building or a rented building for which a maximum monthly rental of Rs. 150 may be sanctioned by Government.(Resolution no. 421, dated the 17th February, 1961.)