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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(4)On receipt of the proposal from the Ambaji Pilgrimage Tourism Authority or otherwise, the State Government may, by notification in the Official Gazette, delegate any of the powers and functions of the Ambaji Pilgrimage Tourism Authority to the local authority or authorities or an officer within its jurisdiction.