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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)The notice under Sub-section (2) of Section 21 read with Section 24 of the Act will be in the Form provided in Appendix 'F'