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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in Rajasthan Forest (Settlement) Rules, 1958

(b)All these papers will be signed by the Forest Settlement Officer. The Forest Settlement Officer who will finalise the inquiry and in case of Reserved Forest blocks submit a draft for final notification as required under Section 20 of the Act. The summary report will be drawn in the Form 'I'.