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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3) in The Assam District and Sessions Judges Establishment (Ministerial) Services Rules, 1987

(3)"District and Sessions Judges Establishment" means and includes all non-gazetted ministerial staff in the office of the District and Sessions Judge Additional District and Sessions Judge Assistant District and Sessions Judge, Special Judge and Munsiffs of the District;