Supreme Court - Daily Orders
Nasir vs State Govt Of Nct Of Delhi) on 10 September, 2018
ITEM NO.21 REGISTRAR COURT. 2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. MANOJ JAIN
IA 118676/2018, in SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).
27821/2018
NASIR Petitioner(s)
VERSUS
STATE GOVT OF NCT OF DELHI) Respondent(s)
Date : 10-09-2018 These matters were called on for hearing today.
For Petitioner(s)
Mrs. Revathy Raghavan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that Ld. Counsel for petitioner has on 20.8.2018 filed a letter for the withdrawal of this Petition stating therein that the above matter was already filed with the Crl.M.P. No. 6404/2017 and was disposed of on 24.4.2017. The same is permitted to be withdrawn.
MANOJ JAIN Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.09.10 16:20:58 IST Reason: