Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(n) in Police Regulations, Calcutta, 1968 (n)The diary shall be filed in monthly bundles. Each bundle shall be checked and if found correct signed as such by the Officer-in-charge. The General Diary shall be preserved for 3 years.