Section 2 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"Act" means the Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sandaya) Adhiniyam, 1978 (No. 20 of 1978);(b)"Form" means a form appended to these rules;(c)"Head of the Department" means the Director of Public Instructions for the private schools;(d)"Non-Government School" means private schools;(e)"Salary month" means the month for which or for any part whereof the salary is earned;(f)"Salary payment month" means the month immediately following the month in which the salary of the salary month is paid.(g)"Section" means a Section of the Act.
