Section 43(4A)(b) in Poona University Act, 1974

[Cites 0, Cited by 0] [Section 43(4A)] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(4A)(b) in Poona University Act, 1974

(b)On receipt of such application by the Registrar, he shall submit the same forthwith to the Executive Council for its scrutiny and the Executive Council shall after such inquiry as it may think necessary, scrutinise and forward the application to the State Government by not later than the last day of the month of February of the year immediately following the year in which such application is made, for approval

Legal Document View

Unlock Advanced Research with PRISMAI

State of Maharashtra - Subsection

Section 43(4A)(b) in Poona University Act, 1974