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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(b) in Assam Forest Protection Force Act, 1986

(b)The designation and rank of the members of the Force shall be regulated by rules made under this Act and at the time of initial constitution shall comprise of-
(i)Company Commander/Inspector;
(ii)Platoon Commander/Inspector;
(iii)Havildar;
(iv)Constable.