Section 292 in The U.P. Co-operative Societies Rules, 1968
292.
Where a co-operative farming society is registered under Section 77, the Registrar shall, while forwarding a copy of the registration certificate to the Collector, under sub-section (2) of Section 77, also send the following-(a)a copy of the document referred to in Rule 291 (b), and(b)any other information, particulars or documents as the Registrar may think necessary.
