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Calcutta High Court (Appellete Side)

Muscular Dystrophy Patient Welfare ... vs Ministry Of Health And Family Welfare on 14 November, 2022

November 14, 2022
AD 22
Court No.1
SG
                                          WPA(P) 20 of 2020


                      Muscular Dystrophy Patient Welfare Society and another
                                                 vs.
                         Ministry of Health and Family Welfare, Government
                                        of India and others


                      Mr. Nandini Mitra, Advocate
                                                           ... for the petitioners

                      Mr. S.N. Mookherjee, ld. AG
                      Mr. Anirban Ray, ld. GP
                      Md. T.M. Siddiqui,
                      Mr. Nilotpal Chatterjee, Advocates
                                                                ... for the State


                                                                               .

Learned Advocate General seeks 2 weeks time to file response to annexures L and M of the supplementary affidavit of Union of India dated 28.09.2022. List on 5th December, 2022.

[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]