Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Ministry Of Health And Family Welfare on 14 November, 2022
November 14, 2022
AD 22
Court No.1
SG
WPA(P) 20 of 2020
Muscular Dystrophy Patient Welfare Society and another
vs.
Ministry of Health and Family Welfare, Government
of India and others
Mr. Nandini Mitra, Advocate
... for the petitioners
Mr. S.N. Mookherjee, ld. AG
Mr. Anirban Ray, ld. GP
Md. T.M. Siddiqui,
Mr. Nilotpal Chatterjee, Advocates
... for the State
.
Learned Advocate General seeks 2 weeks time to file response to annexures L and M of the supplementary affidavit of Union of India dated 28.09.2022. List on 5th December, 2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]