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Supreme Court - Daily Orders

M/S Tata Sponge Iron Ltd. vs Commr.Of Sales Tax Orissa . on 10 September, 2018

Author: Sanjay Kishan Kaul

Bench: Sanjay Kishan Kaul

                                        IN THE SUPREME COURT OF INDIA
                                         CIVIL APPELLATE JURISDICTION


                                             I.A.NO.113856 OF 2018

                                                         IN

                                         CIVIL APPEAL NO.1107 OF 2012


                         M/S TATA SPONGE IRON LTD.                        Appellant(s)

                                                Versus

                         COMMR.OF SALES TAX ORISSA    & ORS.              Respondent(s)


                                                     WITH

                                             C.A. No. 1108/2012

                                             C.A. No. 1109/2012

                                             C.A. No. 1110/2012


                                                  O R D E R

The learned counsel appearing for the appellant seeks permission to withdraw these appeals.

Permission is granted.

The civil appeals are, accordingly, dismissed as withdrawn.

I.A.NO.113856/2018 is accordingly, disposed of.

........................J. Signature Not Verified (Sanjay Kishan Kaul) Digitally signed by BALA PARVATHI Date: 2018.09.11 17:31:00 IST Reason: New Delhi, September 10,2018 ITEM NO.8 COURT NO.4 SECTION XI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS IA 113856/2018, in Civil Appeal No(s).1107/2012 M/S TATA SPONGE IRON LTD. Appellant(s) VERSUS COMMR.OF SALES TAX ORISSA & ORS. Respondent(s) (APPLICATIONS FOR PERMISSION TO WITHDRAW THE APPEAL ONLY IN C.A. NOS. 1107, 1108, 1109 AND 1110 OF 2012 RESPECTIVELY TO BE LISTED ) WITH C.A. No.1108/2012 (XI-A) (FOR WITHDRAWL OF CASE) C.A. No.1109/2012 (XI-A) (FOR WITHDRAWL OF CASE) C.A. No.1110/2012 (XI-A) (FOR WITHDRAWL OF CASE) Date : 10-09-2018 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL [IN CHAMBERS] For Appellant(s) Mr. Sunil Kumar Jain, AOR Mr. Bibek A Mohanti,Adv. Mr. Punya Garg,Adv.
Mr. Abhishek Jain,Adv.
Mrs. Bina Gupta, AOR For Respondent(s) Mrs.Kirti Renu Mishra, AOR Ms. Apurva Upmayu,Adv.
Mr. Shibashish Misra, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeals are dismissed as withdrawn in terms of the signed order.
I.A.No.113856/2018 is accordingly, disposed of.
(B.Parvathi) (Suman Jain) Court Master Branch Officer (Signed order is placed on the file)