Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] NCT Delhi - Subsection Section 100(1) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 (1)The Central Government may, by notification, make rules for carrying out the purposes of this Act.
