Section 7(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(d)the Subjects Committees, if any [* * *] [The word 'and' was deleted by Maharashtra 41 of 1994, Section 12(a).](dd)[ the Wards Committee where constituted; and] [Clause (dd) was inserted by Maharashtra 41 of 1994, Section 112(b).]
