Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(5) in The Delhi Shops and Establishments Act, 1954

(5)The amount of fine imposed under sub-section (3) shall be utilised in accordance with the directions of the Government.