Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22A(3)] [Section 22A] [Entire Act]

Union of India - Subsection

Section 22A(3)(a) in The Air (Prevention And Control Of Pollution) Act, 1981

(a)direct such person to desist from taking such action as is likely to cause emission;