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[Cites 0, Cited by 0] [Section 44(10)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(10)(ii) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(ii)receive subscriber registration form in such form as specified or laid down by the authority duly filled and signed by the subscriber along with the necessary documentation;