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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 114(c) in Jammu and Kashmir Co-Operative Societies Act, 1989

(c)'House fed' means Jammu and Kashmir State Co-operative Housing Federation Limited, having its principal object of raising funds and providing loans to Members Primary Co-operative Housing Societies.