Section 1093 in Rules under the United Provinces Excise Act, 1910
1093. Rules regarding wines other than its manufacture where given.
-Classification and nomenclature of various varieties of foreign liquor known as wines are given in Rule 7 of Chapter I of this volume and in Appendix I, Volume II. Import, export, transport, possession and sale of wine are governed by rules given in Chapter VIII relating to foreign liquor.B-The U.P. Vintnery Rules, 1961
