Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] State of Chattisgarh - Subsection Section 34(1)(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (b)providing for all matters which, by this Act the statute or the ordinance, are to be prescribed by regulation; and