Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 18 March, 2024
$~8 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 3/2021 & I.A. 13101/2021
ENTERTAINMENT NETWORK INDIA LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Mr. Neel Mason, Mr. Ujjawal
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
9
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
10
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2024 at 00:15:12
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
Mr. Sidhant Oberoi and Ms. Reha
Mohan, Advs.
11
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
Mr. Sidhant Oberoi and Ms. Reha
Mohan, Advs.
12
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2024 at 00:15:12
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
13
+ C.O.(COMM.IPD-CR) 14/2021, I.A. 11410/2021 & I.A. 11411/2021
MUSIC BROADCAST LIMITED ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Urvashi Garg
and Ms. Kriti Ramudamu, Advs.
versus
TIPS INDUSTRIES LTD. & ORS. ..... Respondents
Through: Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
14
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO LTD ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
15
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2024 at 00:15:13
..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
Mr. Sidhant Oberoi and Ms. Reha
Mohan, Advs.
16
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
17
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra and Mr.
Subhal, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2024 at 00:15:13
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Mr. Shaurya Pandey, Advs. for
R-1.
Mr. Mohd. Umar, Adv. for IPRS.
Bhargava and Mr. Aditya Mathur,
Advs. for Super Cassettes.
Mr. Sidhant Oberoi and Ms. Reha
Mohan, Advs.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 18.03.2024
1. In view of the order dated 18th April 2022 and 17th January 2023 passed by the Supreme Court in SLP (C) 3764-3773/2022 (Indian Performing Right Society Limited v. Entertainment Network India Limited), this petition is required to await adjudication by the Division Bench in RFA(OS) 5/2021, RFA(OS) 6/2021 and connected matters. Counsels for parties inform that the appeals in these matters are pending adjudication and are listed on 01 st May, 2024.
2. List on 22nd August, 2024.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J MARCH 18, 2024/MK/na This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2024 at 00:15:13