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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(1) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(1)Where an order made under this Act by the Tribunal is not complied with, the Tribunal may order the property of the clinical establishment, not complying with such order to be attached.