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Karnataka High Court

Parle Workers Union vs Parle Products Pvt Ltd on 12 June, 2013

Author: Mohan .M.Shantanagoudar

Bench: N Kumar, Mohan .M.Shantanagoudar

 IN THE HIGH COURT OF KARNATAKA AT BANGALORE


           Dated this the 7th day of June, 2013

                          BEFORE

         THE HON'BLE MR. JUSTICE N KUMAR


              Review Petition No. 238 of 2003

                             In

           WP Nos.20780, 20782, 20783, 20784,
          20785, 20786, 20788 & 20789 of 1997


BETWEEN:

1.   Y. R. Shenoy
     S/o late Y.N. Shenoy
     Aged about 62 years
     R/at No.K1216, 14th Cross
     19 'B' Main 1st Block
     Rajajinagar
     Bangalore - 560 010

2.   M. Narasimha Pai
     S/o M. Munjunatha Pai
     Aged about 63 years
     R/at No.B-308
     K.T. Apartments-44
     8th Main, 1st cross, 3rd Block East
     Jayanagar
     Bangalore - 560 011
                           2




3.   H. Sanjeeva Shenoy
     S/o H. Ananthaiah Shenoy
     Aged about 62 years
     R/at H.S.S. Building
     S.N. Nagar
     Bangalore - 577 401

4.   V.S. Surendra Ramashesh
     S/o D.S. Ramashesh
     Aged about 63 years
     R/at Padmashree 990/M
     11th Cross, 25th Main
     Kallappa Layout Srinagar
     Bangalore - 560 050

5.   B.P. Prabhu
     S/o B. Venkataramana Prabhu
     Aged about 63 yars
     R/at 42 Syndicated Bank Colony
     Magadi Main Road
     Bangalore - 560 079

6.   M. Gopalakrishna Bhat
     S/o Anantharaya Bhat
     Aged about 62 years
     "Radhakrishna" 5-2-68/D
     Kolambe Udupi - 576 101
     Dakshina Kannada District

7.   T. Ramachandra Kalkur
     S/o T. Sridhar Kalkur
     Aged about 62 years
     No.28, Devikrupa
     Cauvery Bai Layout
     Appurao Road 6th Main
     Chamarajpet
     Bangalore - 560 018
                               3




8.     B. Venkat Rao
       S/o late Lakshminarayana Kamath
       Aged about 63 years
       B8 Anand Apartments
       6th Cross, Gandhinagar
       Mangalore - 575 003             ...Petitioners

            (By Sri Harikrishna S. Holla, Advocate)


AND:

1.     Syndicate Bank
       Having Head Office at
       Manipal Udupi Taluk
       Dakshina Kannada District
       Reptd. By its Chairman &
       Mangalore Director

2.     Indian Banks Association
       Statium House 6th Floor
       Block 3 Veer Nariman Road
       Mumbai - 400 020
       Represented by its Secretary        ...Respondents

This Review Petition is filed under Order 47 Rule 1 of CPC, praying for review of the order dated 20-12-2002 passed in WP No. WP Nos.20780-20789 of 1997, WP Nos.13575-13592 of 1997, WP No.31085 of 1996, WP No.21610 of 1997 & 35137 of 1997 on the file of this Hon'ble Court.

This Review Petition coming on for orders this day, the Court made the following:

4
O R D E R In view of the fact that the judgment of this Court has been upheld in appeal, I do not see any justification to review the order, as any review is to be done, it is to be done by the appellate Court, as this order has merged with the appellate order. RP dismissed.
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