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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Payment of Salaries Act, 1951

(3)[ There shall be paid to the Speaker and Deputy Speaker, a compensatory allowance of [ten thousand rupees per mensem.] [Vide Tamil Nadu Payment of Salaries (Amendment) Act, 1997 (Tamil Nadu Act 52 of 1997) (with effect from 1st April 1997)]]