Section 9(5) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993
(5)[ Recognition shall be valid for a period of ten academic years. The educational agency shall, before expiry of recognition, seek renewal. However by the end of April every year, the educational agency shall file an affidavit to the effect the "there is no deviation or violation of norms/ rules prescribed by the Government from time to time.] [Substituted by G.O. Ms. No. 74, Education (SE [PS-I]), dated 11-9-2006.]
