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State of Uttar Pradesh - Section

Section 46 in The U.P. Co-operative Societies Employees Service Regulations, 1975

46. Joining time.

- (i) Joining time may be granted to an employee to enable him to join a new post to which he is appointed while on duty on his old post or to join a new post on return from earned leave of not more man 90 days, duration.
(ii)Joining time shall not be granted to an employee when the transfer to new post does not involve change of his headquarters.